Madhya Pradesh High Court
Nitesh vs The State Of Madhya Pradesh on 3 May, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 58070 of 2021 (NITESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 03-05-2023 None for the applicants.
Shri Mukesh Sharma, Government Advocate for the State.
Case is adjourned.
(VIJAY KUMAR SHUKLA) JUDGE vidya Signature Not Verified Signed by: SREEVIDYA Signing time: 03-05- 2023 18:17:44