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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in The Indian Council Of World Affairs Act, 2001

(1)The Council shall maintain a Fund to which shall be credited to-
(a)all moneys received from the Central Government;
(b)all moneys received by the Council by way of grants, gifts, donations, benefactions, bequests or transfers; and
(c)all moneys received by the Council in any other manner or from any other source.