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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xvi) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(xvi)"Officer" means officer of the University as mentioned in Section 9(a) of the Act, but it shall not include the Chancellor and the Vice-Chancellor of the University.