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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(a) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(a)making provision for imparting education in different branches of study, particularly Agriculture, Horticulture, Veterinary Science and Animal Husbandry, Fisheries, Forestry, Agricultural Engineering, Home Science and other allied branches of learning and Scholarship;