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State of Maharashtra - Section

Section 136 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

136. Proceedings of the Selection Committee.

- In respect of the matters for which, there is no provision, or insufficient provision is made, in these Statutes, the Selection Committee may conduct its proceedings in such manner as it thinks fit, keeping in view the basic objective of selecting the right man for the right job.