Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Madhya Pradesh - Subsection Section 33(2)(b) in The M.P. Bhumi Vikas Rules, 1984 (b)a copy of the approved drawings and specifications referred to in Rule 17 on the property in respect of which the permission was issued.