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[Cites 0, Cited by 0] [Section 7J] [Entire Act]

Union of India - Subsection

Section 7J(1) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(1)A Tribunal shall have power to regulate its own procedure in all matters arising out of the exercise of its powers or of the discharge of its functions including the places at which the Tribunal shall have its sittings.