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[Section 16]
[Entire Act]
State of Arunachal Pradesh - Subsection
Section 16(2) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006
| (a) the ChiefMinister | -ex officio President; |
| (b) the Minister, Water Resources | -ex officio Vice President |
| (c) the Minister, Agriculture | -ex officio Member; |
| (d) the Minister, Water Supply | -ex officio Member; |
| (e) the Minister, Finance and Planning | -ex officio Member; |
| (f) the Minister, Urban Development | -ex officio Member; |
| (g) the Minister, Industries | -ex officio Member; |
| (h) the Minister, Environment | -ex officio Member; |
| (i) the Secretary, Water Resources Department | -ex officio ; Member -Secretary; |