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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 16(2) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(2)The Council shall consist of the following Members, namely : -
(a) the ChiefMinister -ex officio President;
(b) the Minister, Water Resources -ex officio Vice President
(c) the Minister, Agriculture -ex officio Member;
(d) the Minister, Water Supply -ex officio Member;
(e) the Minister, Finance and Planning -ex officio Member;
(f) the Minister, Urban Development -ex officio Member;
(g) the Minister, Industries -ex officio Member;
(h) the Minister, Environment -ex officio Member;
(i) the Secretary, Water Resources Department -ex officio ; Member -Secretary;