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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(n) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(n)words and expressions "revenue", "Board" and "Tahsildar" not herein defined but used in the U. P. Land Revenue Act, 1901, shall have the meaning assigned to them in that Act; [* * *] [Omitted by U.P. Act No. 12 of 1965 Section 38 (i).]