Section 55A(2) in The Rajasthan Agricultural Produce Markets Rules, 1963
(2)State Government shall call upon the Secretaries of the Market Committees in the State to intimate the names of the Chairman of each Market Committee as well as the trader members of the Market Committee and on receipt of the above information, the list of Chairman of each constituency as well as the list of trader members shall be got prepared and published in accordance with provisions contained in Rule 8.
