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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in The Madurai City Municipal Corporation Service Rules, 1981

(1)Every person who are recruited directly and are probationers in the post of Assistant Health Officer shall, within the period of their probation, pass the Account Test for Executive Officers. If a probationer in the post of Assistant Health Officer fails to pass the above test he shall not be deemed to have completed his probation satisfactorily and shall not be entitled to appointment as full member or to increments in the time scale of pay applicable to him unless and until he passes the said test. But, such ineligibility for increments shall not operate to postpone the future increments after he passes the said test. If such probationer does not pass the said test within a period of four years from the date of his appointment, he shall be discharged from the service.