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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(g) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(g)"Guaranteed staff" means the staff comprising teachers and members of the non-teaching staff, the terms and conditions of whose service in a Government secondary school [or a Government higher secondary school] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] are, on their transfer to a private secondary school [or private higher secondary school] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.], guaranteed by the State Government;