Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 423] [Entire Act] State of Jammu-Kashmir - Subsection Section 423(2) in Jammu and Kashmir Municipal Corporation Act, 2000 (2)The Corporation may recruit additional staff where necessary subject to the conditions as may be laid down by the Government.