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[Cites 0, Cited by 1] [Section 36(3)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3)(b) in The Industrial Reconstruction Bank Of India Act, 1984

(b)not incur any obligation or liability by reason only of his being a director or for anything done or omitted to be done in good faith in the discharge of his duties as a director or anything in relation thereto;