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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Para Medical Board Act, 2006

26. Recognition of qualification.

(1)The Board on representation or otherwise may recognize any Degree, Diploma or Certificate awarded by any University, Board or Institution established under any law for the time being in force to be recognized qualification for the purposes of this Act.
(2)Where a qualification is recognized under subsection (1), the Government shall, by notification in the gazette, declare the same as equivalent qualification for the purposes of this Act.