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Union of India - Section

Section 11 in Agreement Between the Republic of India and Republic of Kazakhstan on Transfer of Sentenced Persons

11. Effect of completion of sentence for the Transferring State.

When the Receiving State notifies the Transferring State under paragraph 1(a) of Article 13 of this Agreement that the sentence has been completed, such notification shall have the effect of discharging that sentence in the Transferring State.Article 12