Calcutta High Court (Appellete Side)
Bikash Roy vs Union Of India & Anr on 18 August, 2021
Item- 18-08-2021 WP.CT 56 of 2021
29
Bikash Roy
Versus
Union of India & Anr.
Ct. 16 (Through Video Conference)
sg
Mr. Ujjal Ray, Adv.
...for the petitioner
Mr. Saptarshi Bhattacharya, Adv.
...for the respondents
On the prayer of the learned Counsel representing the respondents, let this matter be listed on 6th September, 2021.
(Hiranmay Bhattacharyya, J.) (Soumen Sen, J.)