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Calcutta High Court (Appellete Side)

Bikash Roy vs Union Of India & Anr on 18 August, 2021

Item-   18-08-2021                        WP.CT 56 of 2021
 29
                                            Bikash Roy
                                               Versus
                                        Union of India & Anr.

          Ct. 16                  (Through Video Conference)
 sg

                            Mr. Ujjal Ray, Adv.
                                                      ...for the petitioner

                            Mr. Saptarshi Bhattacharya, Adv.
                                                    ...for the respondents

On the prayer of the learned Counsel representing the respondents, let this matter be listed on 6th September, 2021.

(Hiranmay Bhattacharyya, J.) (Soumen Sen, J.)