Section 3(2) in The Rajasthan Minor Mineral Concession Rules, 1986
(2)Words and expressions used but not defined in these rules shall have the meaning respectively assigned to them in the Act and the Mineral Concession Rules, 1960 made by the Central Government under section 13 of the Act, provided that word "Mineral" wherever used in these rules shall mean "Minor Mineral".[Chapter - IA] [Inserted by Rajasthan Gazette Extraordinary dated 28/01/2011] Grant of Prospecting Licence
