Supreme Court - Daily Orders
C. Aranganayagam Etc. Etc. vs State By Inspector Of Police Etc. on 24 September, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.26 COURT NO.5 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).
7884-7888/2015
(Arising out of impugned final judgment and order dated 24/06/2015
in CRR No. 1319/2007, CRLA No. 33/1999, CRR No. 26062/2007, CRR
No. 1318/2007 and CROP No. 26063/2007 passed by the High Court of
Madras)
C. ARANGANAYAGAM ETC. ETC. Petitioner(s)
VERSUS
STATE BY INSPECTOR OF POLICE ETC. Respondent(s)
(with interim relief and office report)
Date : 24/09/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Beno Bencigar, Adv.
Mr. T.R.B. Sivakumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.09.24
17:07:09 IST
Reason: