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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(2)The availability of capacity in the distribution system including the existence or absence of operational constraints affecting the open access being allowed shall be determined by the STU after considering the representation of the distribution licensee and the persons seeking open access :Provided that a standard methodology for such determination shall be evolved within a period of 30 days from the date of publication of these regulations by the STU in consultation with the distribution licensees. This shall be consistent with the provisions of the Orissa Distribution (Planning and Operation) Code and the Orissa Grid Code and shall be approved by the Commission.