Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Mizoram - Subsection Section 115(2) in Mizoram Excise Rules, 1983 (2)A private warehouse referred to in Rule 111 shall not be opened except during such hours as may be fixed by the Deputy Commissioner. The provisions of sub-rules (1), (2) and (3) or Rule 101 shall apply mutatis mutandis to such warehouse.
