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[Cites 0, Cited by 0] [Section 78(11)] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(11)(b) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(b)The Board shall undertake a process of enquiry which shall include interviewing the prospective parents, verifying the documents and scrutiny reports.