Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(2)(xxix) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(xxix)the manner of organising recreational and sports activities for the benefits of inmates under section 68;