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Union of India - Section

Section 8A in The Rubber Act, 1947

8A. [ Power of the Board to import rubber for sale, or to purchase rubber, in the internal market. [Inserted by Act 54 of 1954, Section 10. ]

It shall be lawful for the Board with the previous approval of the Central Government to import rubber for sale, or to purchase rubber, in the internal market at such prices as the Central Government may fix.]