Calcutta High Court
X vs Y on 6 December, 2013
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
ORDER SHEET
W.P. No. 1413 of 1899
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
X Petitioner
Versus
Y Respondent
BEFORE:
The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI Date : 6th December, 2013.
Nobody appears for any side.
No records available.
Writ petition is dismissed at the second call.
(ASHOKE KUMAR DASADHIKARI, J.) K. Banerjee A.R. [C.R.]