Section 5(8) in Delhi Private Security Agencies (Regulation) Rules, 2009
(8)On the basis of the character and antecedent verification report of the concerned police station or of the Deputy Commissioner of Police of the concerned district or Deputy Commissioner of Police, Special Branch or the officer authorized for this purpose or of the agency itself, the agency shall issue a character certificate to the person in Form III, which shall not be taken back even if the person ceases to be the guard of the agency.
