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State of Uttar Pradesh - Section

Section 4 in The U.P. Higher Judicial Service (Abolition of the Cadre of the Civil and Sessions Judges) Rules, 1974

4. Ordinary scale of pay of District and Sessions Judges and Additional District and Sessions Judges.

- With effect from the date of commencement of these rules, the ordinary scale of pay admissible to the officers of the Uttar Pradesh Higher Judicial Service shall be Rs. 1,000-50-1,350-EB-75-1,650-EB-75-1-950-50-2,000.