Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Entire Act] Union of India - Section Section 147 in The Central Excise Act, 1944 147. Ins. by Act 49 of 2005, S. 30 and Sch. (Pt. VII) (w.e.f. 28-12-2005).
