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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(d) in The U.P. Board of Secondary Sanskrit Education Act, 2000

(d)one Science teacher of any degree college affiliated to, Sampurnanand Sanskrit Vishwavidyalaya, Varanasi, nominated by the State Government;