Madhya Pradesh High Court
Middle India Radhasoami Charitable ... vs Harru on 18 September, 2019
Author: Nandita Dubey
Bench: Nandita Dubey
1 CONC-2277-2019 The High Court Of Madhya Pradesh CONC-2277-2019 (MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY Vs HARRU) 1 Jabalpur, Dated : 18-09-2019 None for the petitioner. Adjourned.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2019.09.19 11:10:29 +05'30'