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[Cites 0, Cited by 0] [Section 308A(1)] [Section 308A] [Entire Act]

State of Chattisgarh - Subsection

Section 308A(1)(c) in The Chhattisgarh Municipal Corporation Act, 1956

(c)such construction does not come within the area notified by the State Government as a hill station or as a place of tourist importance or as sensitive from the point of ecology;