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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 91(2)(l) in The Andaman and Nicobar Islands Excise Regulation, 2012

(l)the returns, forms and the particulars and such other information to be submitted by the licensee under section 33;