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Delhi High Court - Orders

Vinit vs Municipal Corporation Of Delhi & Ors on 16 October, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~4
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 11022/2023 & CM APPL. 42782/2023

                                                      VINIT                                                                          ..... Petitioner
                                                                                         Through:                Ms. Pratima, Advocate.

                                                                                                        versus

                                                      MUNICIPAL CORPORATION
                                                      OF DELHI & ORS.                         ..... Respondents
                                                                    Through: Mr. Ajjay Aroraa & Mr. Kapil
                                                                             Dutta, Standing Counsel with Mr.
                                                                             Vansh Luthra, Advocate for MCD.
                                                                             Mr. Arun Panwar & Ms. Prashansa
                                                                             Sharma, Advocates for R-2 & 3.
                                                                             SI Chetan Rana, PS Vasant Kunj
                                                                             South

                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                                         ORDER

% 16.10.2023 At the request of Ms. Pratima, learned counsel for the petitioner, list on 28.02.2024.

PRATEEK JALAN, J OCTOBER 16, 2023 'pv'/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 17:44:16