Delhi High Court - Orders
Vinit vs Municipal Corporation Of Delhi & Ors on 16 October, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11022/2023 & CM APPL. 42782/2023
VINIT ..... Petitioner
Through: Ms. Pratima, Advocate.
versus
MUNICIPAL CORPORATION
OF DELHI & ORS. ..... Respondents
Through: Mr. Ajjay Aroraa & Mr. Kapil
Dutta, Standing Counsel with Mr.
Vansh Luthra, Advocate for MCD.
Mr. Arun Panwar & Ms. Prashansa
Sharma, Advocates for R-2 & 3.
SI Chetan Rana, PS Vasant Kunj
South
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.10.2023 At the request of Ms. Pratima, learned counsel for the petitioner, list on 28.02.2024.
PRATEEK JALAN, J OCTOBER 16, 2023 'pv'/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 17:44:16