Allahabad High Court
Smt. Sarvari Begum And Others vs U.P.S.R.T.C. And Others on 13 February, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 322 of 2005 Appellant :- Smt. Sarvari Begum And Others Respondent :- U.P.S.R.T.C. And Others Counsel for Appellant :- Himanshu Tewari Hon'ble Dr. Kaushal Jayendra Thaker,J.
Called in revised. None present.
List in the next cause list.
Order Date :- 13.2.2019 Mukesh