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Allahabad High Court

Smt. Sarvari Begum And Others vs U.P.S.R.T.C. And Others on 13 February, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 322 of 2005
 

 
Appellant :- Smt. Sarvari Begum And Others
 
Respondent :- U.P.S.R.T.C. And Others
 
Counsel for Appellant :- Himanshu Tewari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Called in revised. None present.

List in the next cause list.

Order Date :- 13.2.2019 Mukesh