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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(11) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(11)The principal officer, if satisfied on the scrutiny of the report on survey of the ship that he may properly do so, shall issue a cargo ship construction certificate, as the case may be, in respect of the ship.