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[Cites 0, Cited by 150] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(a) in The Code of Civil Procedure, 1908

(a)the defendant, or each of the defendants where there are more than one, at the time of the commencement of the suit, actually and voluntarily resides, or carries on business, or personally works for gain; or