Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 35 in Kannur University Act, 1996 35. Other Authorities of University. - The constitution powers and duties of boards and other bodies declared by the Statutes to be the authorities of the University shall be prescribed by the Statutes.
