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[Cites 0, Cited by 0] [Section 276] [Entire Act]

State of Uttar Pradesh - Subsection

Section 276(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)Every application shall be accompanied by Bank Draft/Bankers Cheque or cash of Rs. 20 (Rs Twenty only) as registration fee payable to the Board. The Registration Officer shall provide counter foil of the from prepared by the Secretary of the Board forthwith to the applicant as receipt acknowledging the payment.