Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Goa - Subsection

Section 72(1)(e) in The Goa Rehabilitation Board Act, 2006

(e)payment of the cost of the management excluding such proportion thereof as may be debited to the capital account under clause (h) of section 70;