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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

13. Procedure to be followed for disposal of Appeal by the Appellate Authority.

- In deciding appeals under the Act, the appellate authority shall follow the same procedure which a Court follows in deciding appeals from the decree or order of an original Court under the Code of Civil Procedure, 1908 (5 of 1908).