Bombay High Court
The Goa Forest Development Corporation ... vs Pramod Pandurang Timblo on 25 August, 2025
Author: Bharati Dangre
Bench: Bharati Dangre
Esha
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.533 OF 2010
Amit Morudkar And 5 Ors. .... Petitioner
Versus
State of Goa, through
The Secretary (Urban Development) ... Respondent
WITH
WRIT PETITION NO.639 OF 2017
Bianca A. Rebello and 4 Ors. .... Petitioners
Versus
State of Goa, thr. Its
Chief Secretary And 15 Ors. ... Respondents
WITH
WRIT PETITION NO.608 OF 2017
Ramprasad P. Parab And 5 Ors. .... Petitioners
Versus
State of Goa, thr. Secretary
(Urban Development), Govt. of Goa
And 8 Ors. ... Respondents
AND
WRIT PETITION NO.24 OF 2013
Shital Arjun Parwar .... Petitioners
Versus
State of Goa through its
Chief Secretary And 2 Ors. ... Respondents
WITH
STAMP APPLICATION NO.1103 OF 2020(FILING)
IN
WRIT PETITION NO.24 OF 2013
Sucheta Dessai .... Applicant
Versus
Shital Arjun Parwar And Anr. ... Respondents
Page 1 of 3
25th August, 2025
WITH
WRIT PETITION NO.40o of 2013
WITH
MISCELLANEOUS CIVIL APPLICATIO NO.1302 OF 2022
(FILING)
IN
WRIT PETITION NO.400 OF 2013
Radha Naresh Shet
Revodkar And 2 Ors. .... Petitioners
Versus
State of Goa through its
Chief Secretary And Anr. ... Respondents
AND
FIRST APPEAL NO.92 OF 2013
WITH
MISCELLANEOUS CIVIL APPLICATION NO.959 OF 2018
IN
FIRST APPEAL NO.20 OF 2014
Praqmod Pandurang Timblo through
POA Harshad Sawkar .... Appellant
Versus
Special Land Acquisition Officer
And Anr. ... Respondents
WITH
FIRST APPEAL NO.20 OF 2014
The Goa Forest Development Corporation
Ltd., And Anr .... Appellants
Versus
Pramod Pandurang Timblo ... Respondent
AND
FIRST APPEAL NO.71 OF 2014
Communidade of Cortalim
Thr. Its POA Peter Carvalho. .... Appellant
Versus
Managing Director And Anr. ... Respondents
Page 2 of 3
25th August, 2025
WITH
FIRST APPEAL NO.98 OF 2012
Communidade of Cortalim
Thr. Its Attorney Savio Mesquita .... Appellant
Versus
Special Land Acquisition Officer
Goa IDC And Anr. ... Respondents
AND
WRIT PETITION NO.297 OF 2019
Umesh Y. Gaonkar .... Petitioner
Versus
The Chief Secretary And 3 Ors. ... Respondents
CORAM : BHARATI DANGRE &
NIVEDITA P. MEHTA, JJ.
DATED : 25th August, 2025.
P.C:
1.NIVEDITA P. MEHTA, J. BHARATI DANGRE, J.Page 3 of 3
Signed by: ESHA SAINATH 25th August, 2025 VAIGANKAR Designation: Personal Assistant Date: 25/08/2025 17:09:26