Section 15(1) in The Orissa (State) Council of Culture Rules, 1990
(1)Assistance up to such amount as may be determined from time to time may be provided subject to the constraints of availability of funds, to eminent creative artists in deserving cases in the contingencies indicated hereunder:(a)on the demise of an eminent creative artists (to be disbursed to a member of the family),(b)permanent incapacitation,(c)cancer-treatment, brain-surgery, heart-surgery, kidney-transplantation,(d)purchase of equipment to overcome the disability of a physical handicap,(e)prolonged indoor treatment, and(f)such other contingencies as may be determined by the Board from time to time.
