Telangana High Court
Asadi Saraswathi vs N. Thirupathi And Another on 18 August, 2021
Author: A.Abhishek Reddy
Bench: A.Abhishek Reddy
THE HONOURABLE SRI JUSTICE A.ABHISHEK REDDY
M.A.C.M.A. No. 1032 of 2019
JUDGMENT:
The subject matter has been referred to Lok Adalat wherein the matter has been settled and accordingly, an Award has been passed on 20.02.2021.
In view of the same, this appeal is disposed of in terms of the Award dated 20.02.2021.
Miscellaneous petitions pending in this appeal, if any, shall stand closed. No order as to costs.
__________________________ A.ABHISHEK REDDY, J 18.08.2021 sur