Punjab-Haryana High Court
Komalpreet Kaur vs Union Of India & Ors on 29 January, 2016
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.25442 of 2015 (O&M)
Date of decision:-29.01.2016
Komalpreet Kaur ....Petitioner
Versus
Union of India and others ....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Nakul Sharma, Advocate, for the petitioner.
Mr. Amit Sheoran, Advocate,
for the Union of India- respondent No.1.
Mr. Anil Sharma, Addl. A. G., Punjab.
Mr. M.S Sachdev, Advocate,
for respondent No.3.
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RAJESH BINDAL, J.
For order, see detailed reasons recorded in a separate order of even date passed in CWP No.25427 of 2015, titled as "Harpreet Singh Vs. Union of India and others".
(RAJESH BINDAL) 29.01.2016 JUDGE PA PUSHPA ADHIKARI 2016.02.06 12:41 I attest to the accuracy and integrity of this document