Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983 6. Scale of pay of post. - As from the commencement of these rules, the pay scale of every post/service/cadre shall be as indicated in Column 4 of Section B of Schedule-I.
