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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(3) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(3)A person who already has such a mark on his left fore-finger at the time he enters the polling station shall not be supplied with any ballot paper.