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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(2)The crossed Bank Draft of prescribed licence fee which is payable to Madhya Pradesh Agricultural Marketing Board, Bhopal shall be enclosed with the application form.