Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Jammu-Kashmir - Subsection Section 63(xii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (xii)for any other purposes, deemed necessary for execution of the functions, assigned to the Board under this Act or as directed by the Government.
