Gujarat High Court
The State Of Gujarat vs Raj Bahadursinh @ Raju Ram Balisinh & 2 - ... on 22 August, 2006
Author: C.K.Buch
Bench: C.K.Buch
CR.A/1391/2004 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1391 of 2004
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THE STATE OF GUJARAT - Appellant(s)
Versus
RAJ BAHADURSINH @ RAJU RAM BALISINH & 2 - Opponent(s)
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Appearance :
MR KT DAVE, APP for Appellant(s) : 1,
None for Opponent(s) : 1 - 3.
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CORAM : HONOURABLE MR.JUSTICE C.K.BUCH
and
HONOURABLE MR.JUSTICE K.A.PUJ
Date : 22/08/2006
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE C.K.BUCH) Heard Mr.K.T Dave, learned APP for the State.
Leave granted.
Appeal admitted.
Bailable warrant of Rs.5,000/- (Rupees Five Thousand Only) be issued against the respondent- accused.
(C. K. BUCH, J.) ( K. A. PUJ, J.) kks