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State of Jammu-Kashmir - Section

Section 9 in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

9. Work, Conduct, Discipline and Appeal.

- For purposes of conduct, discipline and appeal, a GSA shall be regulated in accordance with the relevant provisions of the Jammu and Kashmir Civil Services (Employees) Conduct Rules, 1979 and Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956.